Sonu Jatav vs State Of U.P.
2016 Latest Caselaw 6756 ALL

Citation : 2016 Latest Caselaw 6756 ALL
Judgement Date : 3 November, 2016

Allahabad High Court

Sonu Jatav vs State Of U.P. on 3 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35856 of 2016
 

 
Applicant :- Sonu Jatav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned AGA, as well as Sri Rajeev Kumar Singh Parmar appearing for the complainant, may file counter affidavit within three weeks.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List on 1st December 2016 before appropriate Bench.

Order Date :- 3.11.2016

shailesh

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