Smt. Nirmala And 4 Others vs State Of U.P. And Another
2016 Latest Caselaw 6733 ALL

Citation : 2016 Latest Caselaw 6733 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Smt. Nirmala And 4 Others vs State Of U.P. And Another on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 31814 of 2016
 

 
Applicant :- Smt. Nirmala And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Khalil
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Yashwant Varma, J.

As prayed, put up on 10.11.2016, in the additional cause list.

Order Date :- 02.11.2016

Vinod.

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