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Dr. Kundan Kumar vs The Banaras Hidu University ...
2016 Latest Caselaw 3339 ALL

Citation : 2016 Latest Caselaw 3339 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Dr. Kundan Kumar vs The Banaras Hidu University ... on 31 May, 2016
Bench: Sudhir Agarwal, Prabhat Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 32184 of 2003
 

 
Petitioner :- Dr. Kundan Kumar
 
Respondent :- The Banaras Hidu University Varanasi And Others
 
Counsel for Petitioner :- Aseem Kumar Rai
 
Counsel for Respondent :- V.K. Upadhyaya,Pankaj Naqvi,S.C.,Sunil Kumar Tripathi,V.B.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

As prayed, passed over for the day.

Order Date :- 31.5.2016

Pravin

 

 

 
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