Sarva Hitkarini Sahkari Avas ... vs Allahabad Development ...
2016 Latest Caselaw 3337 ALL

Citation : 2016 Latest Caselaw 3337 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Sarva Hitkarini Sahkari Avas ... vs Allahabad Development ... on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 74154 of 2005
 

 
Petitioner :- Sarva Hitkarini Sahkari Avas Samiti Ltd. Thru' Secy.
 
Respondent :- Allahabad Development Authroity, Allahabad And Others
 
Counsel for Petitioner :- R.B. Srivastava,R.K.Gupta,Ram Ji Yadav
 
Counsel for Respondent :- R.B. Singhal,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

1. Issue notice to respondent Allahabad Development Authority, to engage another counsel.

2. List thereafter.

Order Date :- 31.5.2016

Pravin

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