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Ramesh Chand And Others vs Union Of India And Others
2016 Latest Caselaw 3336 ALL

Citation : 2016 Latest Caselaw 3336 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Ramesh Chand And Others vs Union Of India And Others on 31 May, 2016
Bench: Sudhir Agarwal, Prabhat Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 30996 of 2006
 

 
Petitioner :- Ramesh Chand And Others
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- Divakar Rai Sharma,Manish Goyal,Ravi Kant
 
Counsel for Respondent :- A.K. Nigam, A.S.G.I.,Arvind Kumar Srivastava,Ashish Srivastava,Gautam Baghel,K.C. Sinha,M.C. Nigam,P. Bhargava,P.S. Baghel,Piyush Bhargava,Pratik. J. Nagar,R.D. Tewari,R.D. Tiwari,Ram Gopal Tripathi,Ramesh Upathyay,Vijay Ratan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

1. Learned counsel for petitioners wants some time to show legal authorities on locus standi of petitioners for insisting that employer institution must be affiliated or attached to a particular institution.

2. As prayed, list in the next cause list.

Order Date :- 31.5.2016

Pravin

 

 

 
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