Dr. Kripa Shankar Pandey & Another vs University Of Allahabad Thru' Its ...
2016 Latest Caselaw 3334 ALL

Citation : 2016 Latest Caselaw 3334 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Dr. Kripa Shankar Pandey & Another vs University Of Allahabad Thru' Its ... on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 53364 of 2002
 

 
Petitioner :- Dr. Kripa Shankar Pandey & Another
 
Respondent :- University Of Allahabad Thru' Its Registrar & Others
 
Counsel for Petitioner :- Pradeep Upadhyay,I R Singh
 
Counsel for Respondent :- C.S.C.,B.P.Singh,Dr.Ashok Nigam,Gautam Baghel,L.P. Naithani,Neeraj Tripathi,Piyush Shukla,R.P.Tripathi,Ram Gopal Tripathi,V.K. Singh,V.K.Upadhyay
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

As prayed, passed over for the day.

Order Date :- 31.5.2016

Pravin

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