Mahesh Singh vs Nuclear Power Corpn. Of India & ...
2016 Latest Caselaw 3332 ALL

Citation : 2016 Latest Caselaw 3332 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Mahesh Singh vs Nuclear Power Corpn. Of India & ... on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 42655 of 2002
 

 
Petitioner :- Mahesh Singh
 
Respondent :- Nuclear Power Corpn. Of India & Others
 
Counsel for Petitioner :- Rahul Jain
 
Counsel for Respondent :- C.S. Singh,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

As prayed, list in first week of July, 2016.

Order Date :- 31.5.2016

Pravin

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