Dr. Shikha Chauhan vs The Chancellor, Allahabad ...
2016 Latest Caselaw 3331 ALL

Citation : 2016 Latest Caselaw 3331 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Dr. Shikha Chauhan vs The Chancellor, Allahabad ... on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 50241 of 2003
 

 
Petitioner :- Dr. Shikha Chauhan
 
Respondent :- The Chancellor, Allahabad University Raj Bhawan Lkw. & Ors.
 
Counsel for Petitioner :- Ratnesh Kumar Singh,A.K.Singh,D Dahma,K S Rathod
 
Counsel for Respondent :- Ram Gopal Tripathi,G Baghel,Neeraj Tripathi,P. Padia,Prakash Padia,R G Padia,S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

As prayed, passed over for the day.

Order Date :- 31.5.2016

Pravin

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