Anshul Srivastava vs State Of U.P. And Others
2016 Latest Caselaw 3322 ALL

Citation : 2016 Latest Caselaw 3322 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Anshul Srivastava vs State Of U.P. And Others on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 74041 of 2005
 

 
Petitioner :- Anshul Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- B.K. Srivastava,Dhiraj Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

1. Passed over for the day on account of illness of Sri Dhiraj Srivastava, learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 31.5.2016

Pravin

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