Jagat Lal Sachan vs State Of U.P.
2016 Latest Caselaw 3291 ALL

Citation : 2016 Latest Caselaw 3291 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Jagat Lal Sachan vs State Of U.P. on 31 May, 2016

Bench: Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 813 of 2016
 

 
Appellant :- Jagat Lal Sachan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Awadhesh Kumar,Urvashi Jain (Ac)
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Mrs. Ranjana Pandya,J.

Allowed.

For orders, see order of date passed in Criminal Appeal No. 2675 of 2014.

Order Date :- 31.5.2016

Sazia

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