Citation : 2016 Latest Caselaw 3289 ALL
Judgement Date : 31 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - C No. - 71216 of 2006 Petitioner :- Sudha Rani And Another Respondent :- State Of U.P. And Others Counsel for Petitioner :- S.K. Tyagi Counsel for Respondent :- C.S.C.,Mahesh Narain Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Prabhat Chandra Tripathi,J.
1. Passed over for the day on account of illness of Sri S.K. Tyagi, learned counsel for petitioners.
2. List in the next cause list.
Order Date :- 31.5.2016
Pravin
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!