State Of U.P. Thru' Collector vs Kshama Dhar
2016 Latest Caselaw 3288 ALL

Citation : 2016 Latest Caselaw 3288 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

State Of U.P. Thru' Collector vs Kshama Dhar on 31 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 203 of 2016
 

 
Appellant :- State Of U.P. Thru' Collector
 
Respondent :- Kshama Dhar
 
Counsel for Appellant :- Siddharth Singh Shrinet
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up this case as fresh on 11.7.2016

Order Date :- 31.5.2016

Sanjeev

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