Suresh Chandra And Others vs State Of U.P. & Others
2016 Latest Caselaw 3287 ALL

Citation : 2016 Latest Caselaw 3287 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Suresh Chandra And Others vs State Of U.P. & Others on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 19724 of 2008
 

 
Petitioner :- Suresh Chandra And Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.K. Tyagi
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

1. Passed over for the day on account of illness of Sri S.K. Tyagi, learned counsel for petitioners.

2. List in the next cause list.

Order Date :- 31.5.2016

Pravin

Download the LatestLaws.com Mobile App