Satya Pal Sharma vs State Of U.P. Thr, Its ...
2016 Latest Caselaw 3286 ALL

Citation : 2016 Latest Caselaw 3286 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Satya Pal Sharma vs State Of U.P. Thr, Its ... on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 31677 of 2010
 

 
Petitioner :- Satya Pal Sharma
 
Respondent :- State Of U.P. Thr, Its Sec.(Housing & Urban De.Lkw.& Others
 
Counsel for Petitioner :- P.K.Dubey,S.Niranjan,Sri Dharmpal Singh,Senior
 
Counsel for Respondent :- C.S.C.,Pt.Amarnath Bhargava,Rakesh Bahadur,S.K.Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

1. Passed over for the day on account of illness of Sri Dharmpal Singh, learned Senior Counsel, appearing on behalf of petitioner.

2. List in the next cause list.

Order Date :- 31.5.2016

Pravin

Download the LatestLaws.com Mobile App