Ram Balak vs The Vc, Kanpur Development ...
2016 Latest Caselaw 3285 ALL

Citation : 2016 Latest Caselaw 3285 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Ram Balak vs The Vc, Kanpur Development ... on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 5587 of 2010
 

 
Petitioner :- Ram Balak
 
Respondent :- The VC, Kanpur Development Authority & Ors.
 
Counsel for Petitioner :- Jainendra Kr. Mishra
 
Counsel for Respondent :- Vivek Varma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

1. Passed over for the day on account of illness of Sri Jainendra Kumar Mishra, learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 31.5.2016

Pravin

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