Smt. Kamlesh vs State Of U.P.& Another
2016 Latest Caselaw 3282 ALL

Citation : 2016 Latest Caselaw 3282 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Smt. Kamlesh vs State Of U.P.& Another on 31 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 364 of 2002
 

 
Appellant :- Smt. Kamlesh
 
Respondent :- State Of U.P.& Another
 
Counsel for Appellant :- Smt.Kamlesh (In Person)
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 31.5.2016

Sanjeev

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