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Umesh Chandra Srivastava & ... vs Satish Kumar & Others
2016 Latest Caselaw 3279 ALL

Citation : 2016 Latest Caselaw 3279 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Umesh Chandra Srivastava & ... vs Satish Kumar & Others on 31 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1028 of 2002
 

 
Appellant :- Umesh Chandra Srivastava & Another
 
Respondent :- Satish Kumar & Others

Counsel for Appellant :- Umesh Vats,Arun Kumar,R.S.Misra

Counsel for Respondent :- Arvind Srivastava,Indra Sen Singh,Rama Goel

Hon'ble Pramod Kumar Srivastava,J

List  this case as unlisted on 11.7.2016

Order Date :- 31.5.2016

Sanjeev

 

 

 
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