Citation : 2016 Latest Caselaw 3278 ALL
Judgement Date : 31 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD
Case :- CIVIL REVISION No. - 542 of 2014
Revisionist :- Dr. Iqbal Library And Reading Room Assoc. And Anr.
Opposite Party :- Mohd. Ibrahim And 4 Others
Counsel for Revisionist :- Virender Singh,Atul Yadav,Himanshu Mishra,Ravi Kant
Counsel for Opposite Party :- Mohd.Shoeb Khan
Hon'ble Pramod Kumar Srivastava,J
List this case as unlisted on 11.7.2016
Order Date :- 31.5.2016
Sanjeev
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