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Shyam Sunder Ahuja vs Chairman, Muzaffar Nagar ...
2016 Latest Caselaw 3277 ALL

Citation : 2016 Latest Caselaw 3277 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Shyam Sunder Ahuja vs Chairman, Muzaffar Nagar ... on 31 May, 2016
Bench: Sudhir Agarwal, Prabhat Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 19611 of 2008
 

 
Petitioner :- Shyam Sunder Ahuja
 
Respondent :- Chairman, Muzaffar Nagar Development Authority And Others
 
Counsel for Petitioner :- Manoj Kumar Rajvanshi,Naresh Chandra Rajvanshi
 
Counsel for Respondent :- C.S.C.,Nipun Singh,P.K. Singh,Rajesh Kumar Pandey,Swetashwa Agarwal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

As requested by Sri N.C. Rajvanshi, learned Senior Counsel, appearing for petitioner, list in the next cause  list.

Order Date :- 31.5.2016

Pravin

 

 

 
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