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Ashok Kumar vs Dr. Ghanshyam Gupta (Deceased) ...
2016 Latest Caselaw 3276 ALL

Citation : 2016 Latest Caselaw 3276 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Ashok Kumar vs Dr. Ghanshyam Gupta (Deceased) ... on 31 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 585 of 2016
 

 
Appellant :- Ashok Kumar
 
Respondent :- Dr. Ghanshyam Gupta (Deceased) And 8 Ors.

Counsel for Appellant :- Krishna Mohan Misra,H.R. Misra

Hon'ble Pramod Kumar Srivastava,J

Put up this case as fresh on 12.7.2016

Order Date :- 31.5.2016

Sanjeev

 

 

 
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