Virendra Kumar vs Vikas Kumar Singh, S.D.M. ...
2016 Latest Caselaw 3275 ALL

Citation : 2016 Latest Caselaw 3275 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Virendra Kumar vs Vikas Kumar Singh, S.D.M. ... on 31 May, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2876 of 2016
 

 
Applicant :- Virendra Kumar
 
Opposite Party :- Vikas Kumar Singh, S.D.M. Phoolpur, Alld. And 8 Others
 
Counsel for Applicant :- Kapoor Chandra Vishwakarm
 

 
Hon'ble Manoj Misra,J.

After some argument, learned counsel for the applicant prays to withdraw this contempt application.

The contempt application is dismissed as withdrawn.

Order Date :- 31.5.2016

Arvind

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