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Alok Rai vs State Of U.P. & Others
2016 Latest Caselaw 3273 ALL

Citation : 2016 Latest Caselaw 3273 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Alok Rai vs State Of U.P. & Others on 31 May, 2016
Bench: Sudhir Agarwal, Prabhat Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 6320 of 2010
 

 
Petitioner :- Alok Rai
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Girish Chandra Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

As prayed, passed for the day.

Order Date :- 31.5.2016

Pravin

 

 

 
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