Virendra Alias Veer Singh vs State Of U.P.
2016 Latest Caselaw 3271 ALL

Citation : 2016 Latest Caselaw 3271 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Virendra Alias Veer Singh vs State Of U.P. on 31 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13386 of 2016
 

 
Applicant :- Virendra Alias Veer Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bhole Ram
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

On the request of learned counsel for the applicant, time is granted to him to file supplementary affidavit. By that time, he may also file copy of the chargesheet framed against him.

List this case on 18th July, 2016.

Order Date :- 31.5.2016

Sanjeev

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