Citation : 2016 Latest Caselaw 3270 ALL
Judgement Date : 31 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL No. - 247 of 2016 Appellant :- Nand Lal And 2 Ors. Respondent :- Collector And Another
Counsel for Appellant :- Kunal Ravi Singh
Hon'ble Pramod Kumar Srivastava,J
Put up this case as fresh on 11.7.2016
Order Date :- 31.5.2016
Sanjeev
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