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Lakhan vs State Of U.P. & 3 Others
2016 Latest Caselaw 3268 ALL

Citation : 2016 Latest Caselaw 3268 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Lakhan vs State Of U.P. & 3 Others on 31 May, 2016
Bench: Arvind Kumar Tripathi, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 2113 of 2016
 

 
Appellant :- Lakhan
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Appellant :- Jitendra Prasad Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arvind Kumar Tripathi, J.

Hon'ble Abhai Kumar, J.

Sri Birendra Singh, Advocate, has filed his Vakalatnama today, which is taken on record.

List alongwith Government Appeal 2133 of 2016.

Order Date :- 31.5.2016

Vinod.

 

 

 
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