Citation : 2016 Latest Caselaw 3265 ALL
Judgement Date : 31 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 435 of 2012 Appellant :- Bajrangi Vidhiyalaya Respondent :- State Of U.P. And Others
Counsel for Appellant :- Sunil Kumar
Counsel for Respondent :- S.C.
Hon'ble Pramod Kumar Srivastava,J
List this case as unlisted on 11.7.2016
Order Date :- 31.5.2016
Sanjeev
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