Citation : 2016 Latest Caselaw 3261 ALL
Judgement Date : 31 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL DEFECTIVE No. - 202 of 2016 Appellant :- State Of U.P. Thru' Collector Respondent :- Satya Narain
Counsel for Appellant :- Siddharth Singh Shrinet
Hon'ble Pramod Kumar Srivastava,J
Put up this case as fresh on 11.7.2016
Order Date :- 31.5.2016
Sanjeev
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!