Smt. Fulara Devi And Another vs Smt. Lalti And 6 Ors.
2016 Latest Caselaw 3260 ALL

Citation : 2016 Latest Caselaw 3260 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Smt. Fulara Devi And Another vs Smt. Lalti And 6 Ors. on 31 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 528 of 2016
 

 
Appellant :- Smt. Fulara Devi And Another
 
Respondent :- Smt. Lalti And 6 Ors.
 
Counsel for Appellant :- Shri Prakash Dwivedi,Sudeep Dwivedi
 
Counsel for Respondent :- Veer Bhagat Singh Kushwah,V.S. Kushwaha
 

 
Hon'ble Pramod Kumar Srivastava,J.

The appeal has been preferred against the same judgment against which second appeal no. 529 of 2016 has been preferred and has been admitted by this Court today. The contesting parties and points of determination as well as substantial question of law in both the matters appear same, therefore, this appeal is admitted and consolidated with second appeal no. 529 of 2016.

For order, see order of date passed in second appeal no. 529 of 2016.

Order Date :- 31.5.2016

Sanjeev

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