Dharmendra vs State Of U.P.
2016 Latest Caselaw 3255 ALL

Citation : 2016 Latest Caselaw 3255 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Dharmendra vs State Of U.P. on 31 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13406 of 2016
 

 
Applicant :- Dharmendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Learned AGA prays for and is allowed three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this case on 18th July, 2016.

Order Date :- 31.5.2016

Sanjeev

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