Bijendra Kumar vs State Of U.P.
2016 Latest Caselaw 3253 ALL

Citation : 2016 Latest Caselaw 3253 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Bijendra Kumar vs State Of U.P. on 31 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13378 of 2016
 

 
Applicant :- Bijendra Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Shekhar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present.

List this case on 19th July, 2016.

Order Date :- 31.5.2016

Sanjeev

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