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Shanti Swaroop Goyal vs State Of U.P. And Another
2016 Latest Caselaw 3252 ALL

Citation : 2016 Latest Caselaw 3252 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Shanti Swaroop Goyal vs State Of U.P. And Another on 31 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 587 of 2016
 

 
Appellant :- Shanti Swaroop Goyal
 
Respondent :- State Of U.P. And Another

Counsel for Appellant :- Ramendra Asthana

Hon'ble Pramod Kumar Srivastava,J

Put up this case as fresh on 14.7.2016

Order Date :- 31.5.2016

Sanjeev

 

 

 
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