Citation : 2016 Latest Caselaw 3250 ALL
Judgement Date : 31 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 534 of 2016 Appellant :- Naresh Kumar Respondent :- Vinod Kumar Gupta
Counsel for Appellant :- Nipun Singh,Abhishek
Hon'ble Pramod Kumar Srivastava,J
List this case as unlisted on 11.7.2016
Order Date :- 31.5.2016
Sanjeev
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!