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Harpal & Others vs State Of U.P.
2016 Latest Caselaw 3233 ALL

Citation : 2016 Latest Caselaw 3233 ALL
Judgement Date : 30 May, 2016

Allahabad High Court
Harpal & Others vs State Of U.P. on 30 May, 2016
Bench: Vikram Nath, Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5373 of 2009
 

 
Appellant :- Harpal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Kumar Tripathi,Akhilesh Singh,Amit Kumar Srivastava,Satyendra Kumar Singh,Vikas Rana
 
Counsel for Respondent :- Govt. Advocate,Praveen Kumar Srivastava
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

List in the next cause list. 

Order Date :- 30.5.2016

G.S

 

 

 
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