Chander Pal Singh (Dead) Thru' ... vs Yogendra Pal Singh & Others
2016 Latest Caselaw 3229 ALL

Citation : 2016 Latest Caselaw 3229 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Chander Pal Singh (Dead) Thru' ... vs Yogendra Pal Singh & Others on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1000 of 2006
 

 
Appellant :- Chander Pal Singh (Dead) Thru' L.R.S Smt. Ramwati & Others
 
Respondent :- Yogendra Pal Singh & Others
 
Counsel for Appellant :- Utpal Chatterji
 
Counsel for Respondent :- Bharat Prataap Singh,Madan Mohan,Neeraj Agrawal,Rajesh Gupta,S.Madhyan,S.P. Singh,S.P.S. Gahlot,S.R.S.Gahlot
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 30.5.2016

Sanjeev

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