Smt. Ashma Bibi vs Ananti Devi
2016 Latest Caselaw 3228 ALL

Citation : 2016 Latest Caselaw 3228 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Smt. Ashma Bibi vs Ananti Devi on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 759 of 2007
 

 
Appellant :- Smt. Ashma Bibi
 
Respondent :- Ananti Devi
 
Counsel for Appellant :- N.L.Srivastava
 
Counsel for Respondent :- A.K.Yadav,Manish Chandra Tiwari,Smt. Usha Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case in the 2nd week of July, 2016.

Order Date :- 30.5.2016

Sanjeev

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