Vijay Kumar And Others vs Roop Kishoreand Others
2016 Latest Caselaw 3225 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1233 of 2012
 

 
Appellant :- Vijay Kumar And Others
 
Respondent :- Roop Kishoreand Others
 
Counsel for Appellant :- Harsh Vikram,D.V . Jaiswal
 
Counsel for Respondent :- Kshitij Shailendra
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the appellants and perused the records.

The appellant side had moved application no. 372475 of 2015 for dismissing this appeal as withdrawn.

Sri Harsh Vikram, Advocate appearing on behalf of appellant who is placing this application and informing that parties have entered into compromise out of court.

This withdrawal application no. 372475 of 2015 is allowed and accordingly this appeal is dismissed as withdrawn.

Order Date :- 30.5.2016

Sanjeev

.

Case :- SECOND APPEAL No. - 1233 of 2012

Appellant :- Vijay Kumar And Others

Respondent :- Roop Kishoreand Others

Counsel for Appellant :- Harsh Vikram,D.V . Jaiswal

Counsel for Respondent :- Kshitij Shailendra

In Re: Withdrawal application no. 372475 of 2015

Hon'ble Pramod Kumar Srivastava,J.

Allowed.

For order, see order of dated passed on memo of appeal. 

Order Date :- 30.5.2016

Sanjeev