Citation : 2016 Latest Caselaw 3221 ALL
Judgement Date : 30 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 1515 of 2014 Appellant :- Sabir Hussain Respondent :- Ram Chandar And Another Counsel for Appellant :- V.B. Yadav Counsel for Respondent :- Gambhir Singh Hon'ble Pramod Kumar Srivastava,J.
As prayed, list this case in the 2nd week of July, 2016.
Order Date :- 30.5.2016
Sanjeev
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