Ashish (Pati) And 3 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 3220 ALL

Citation : 2016 Latest Caselaw 3220 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Ashish (Pati) And 3 Others vs State Of U.P. And 3 Others on 30 May, 2016

Bench: Bala Krishna Narayana, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14742 of 2015
 

 
Petitioner :- Ashish (Pati) And 3 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Shashi Kant,J.

Case called out.

None appears on behalf of the petitioners to press this writ petition.

Hence, the writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Learned AGA is directed to communicate this order to the authority concerned.

Order Date :- 30.5.2016

Ajeet

Download the LatestLaws.com Mobile App