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Smt. Neuri vs Kamlesh
2016 Latest Caselaw 3218 ALL

Citation : 2016 Latest Caselaw 3218 ALL
Judgement Date : 30 May, 2016

Allahabad High Court
Smt. Neuri vs Kamlesh on 30 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 42 of 2010
 

 
Appellant :- Smt. Neuri
 
Respondent :- Kamlesh
 
Counsel for Appellant :- Shashi Ranjan,Virendra Pratap Singh
 
Counsel for Respondent :- S.K. Upadhyay,U.N. Sharma
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case in the 2nd week of July, 2016.

Order Date :- 30.5.2016

Sanjeev

 

 

 
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