Ravindra Srivastava vs State Of U.P. And 5 Others
2016 Latest Caselaw 3217 ALL

Citation : 2016 Latest Caselaw 3217 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Ravindra Srivastava vs State Of U.P. And 5 Others on 30 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17512 of 2016
 

 
Petitioner :- Ravindra Srivastava
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Satya Prakash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for all the State functionaries.

Issue notice to respondent no.6 returnable on 28.07.2016. The notice will indicate that the respondent may file counter affidavit on or before the next date fixed.

Steps be taken within ten days.

List this case on 28.07.2016.

The original record is returned to the learned Standing Counsel.

Order Date :- 30.5.2016

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