Vijay Shanker Rai And 3 Ors. vs Sarvjeet Rai And 3 Ors.
2016 Latest Caselaw 3216 ALL

Citation : 2016 Latest Caselaw 3216 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Vijay Shanker Rai And 3 Ors. vs Sarvjeet Rai And 3 Ors. on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 533 of 2016
 

 
Appellant :- Vijay Shanker Rai And 3 Ors.
 
Respondent :- Sarvjeet Rai And 3 Ors.
 
Counsel for Appellant :- Saurabh Raj Srivastava
 
Counsel for Respondent :- Amit Kumar Rai
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, put up this case as fresh on 25.7.2016.

Order Date :- 30.5.2016

Sanjeev

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