Mata Saran vs State Of U.P. And 2 Others
2016 Latest Caselaw 3215 ALL

Citation : 2016 Latest Caselaw 3215 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Mata Saran vs State Of U.P. And 2 Others on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 195 of 2016
 

 
Appellant :- Mata Saran
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Appellant :- Kripa Shankar Shukla
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, put up this case as fresh on 5.7.2016.

Order Date :- 30.5.2016

Sanjeev

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