Shailendra Pal Singh And 3 Others vs State Of U.P. And 6 Others
2016 Latest Caselaw 3214 ALL

Citation : 2016 Latest Caselaw 3214 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Shailendra Pal Singh And 3 Others vs State Of U.P. And 6 Others on 30 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 26177 of 2016
 

 
Petitioner :- Shailendra Pal Singh And 3 Others
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Vijay Kumar Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for respondent nos. 1 to 3.

Issue notice to respondent nos. 4 to 7 returnable on 07.09.2016. Notice will indicate that the respondents may file their counter affidavits on or before the next date fixed.

Steps be taken within ten days.

Learned Standing Counsel may also file counter affidavit by the next date fixed.

List this case on 07.09.2016.

Order Date :- 30.5.2016

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