Shivendra Singh @ Monu Singh vs State Of U.P.
2016 Latest Caselaw 3213 ALL

Citation : 2016 Latest Caselaw 3213 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Shivendra Singh @ Monu Singh vs State Of U.P. on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13414 of 2016
 

 
Applicant :- Shivendra Singh @ Monu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Shoeb Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Supplementary affidavit filed today is taken on record.

Learned AGA prays for and is allowed three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this case on 18th July, 2016.

Order Date :- 30.5.2016

Sanjeev

Download the LatestLaws.com Mobile App