Sandeep Kumar Yadav @ Pintoo vs State Of U.P.
2016 Latest Caselaw 3211 ALL

Citation : 2016 Latest Caselaw 3211 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Sandeep Kumar Yadav @ Pintoo vs State Of U.P. on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13350 of 2016
 

 
Applicant :- Sandeep Kumar Yadav @ Pintoo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Nath Yadav,Abhishek Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Sri Ravi Shankar Yadav, learned counsel has filed vakalatnama on behalf of the informant is taken on record.

The case is adjourned on the request of learned counsel for the applicant.

List this case on 18th July, 2016.

Order Date :- 30.5.2016

Sanjeev

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