Chief Post Master General U.P. ... vs Jagpal Singh And Another
2016 Latest Caselaw 3202 ALL

Citation : 2016 Latest Caselaw 3202 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Chief Post Master General U.P. ... vs Jagpal Singh And Another on 30 May, 2016

Bench: Tarun Agarwala, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 23629 of 2014
 

 
Petitioner :- Chief Post Master General U.P. Div. Lucknow And 4 Others
 
Respondent :- Jagpal Singh And Another
 
Counsel for Petitioner :- Praveen Shukla,R.B. Singhal
 
Counsel for Respondent :- S.C.,Shachindra Mishra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Prabhat Chandra Tripathi,J.

The case is passed over on the illness slip of the learned counsel for the parties.

Order Date :- 30.5.2016

MAA/-

(Prabhat Chandra Tripathi,J.) (Tarun Agarwala,J.)

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