Babu Ram vs Spl. Judge
2016 Latest Caselaw 3182 ALL

Citation : 2016 Latest Caselaw 3182 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Babu Ram vs Spl. Judge on 27 May, 2016

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - C No. - 29942 of 1991
 

 
Petitioner :- Babu Ram
 
Respondent :- Spl. Judge
 
Counsel for Petitioner :- M.A.Zaidi,Anjani Kumar Dubey
 
Counsel for Respondent :- Rajesh Srivastava,S.C.
 

 
Hon'ble Vivek Kumar Birla,J.

This case is passed over for the day on the ground of illness of Sri Rajesh Srivastava,learned counsel for the respondent.

List after three weeks.

Order Date :- 27.5.2016

G.S

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