Arvind Gautam vs State Of U.P. And 11 Others
2016 Latest Caselaw 3181 ALL

Citation : 2016 Latest Caselaw 3181 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Arvind Gautam vs State Of U.P. And 11 Others on 27 May, 2016

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 25969 of 2016
 

 
Petitioner :- Arvind Gautam
 
Respondent :- State Of U.P. And 11 Others
 
Counsel for Petitioner :- Vijay Gautam,Vinod Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Anjana Singh
 

 
Hon'ble Vivek Kumar Birla,J.

Learned Standing Counsel has accepted notice on behalf of respondent nos. 1 to 4 & 12, Ms. Anjana Singh, learned Advocate has put in appearance on behalf of the respondent Nos.7 to 11 and Sri Rakesh Kumar Pandey, learned Advocate appears on behalf of the fifth respondent.

As prayed by them, six weeks' time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

Connect with Writ Petition No.18489 of 2016 and list in the week commencing 01st August, 2016.

Order Date :- 27.5.2016

G.S

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