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Triveni Dubey vs Titlee And Others
2016 Latest Caselaw 3173 ALL

Citation : 2016 Latest Caselaw 3173 ALL
Judgement Date : 27 May, 2016

Allahabad High Court
Triveni Dubey vs Titlee And Others on 27 May, 2016
Bench: Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 408 of 2007
 

 
Appellant :- Triveni Dubey
 
Respondent :- Titlee And Others
 
Counsel for Appellant :- Ashok Malaviya
 
Counsel for Respondent :- Archana,Singh,B.P.Singh
 

 
Hon'ble Vivek Kumar Birla,J.

This case is passed over for the day on the ground of illness of Sri Ashok Malaviya, learned counsel for the appellant.

List after three weeks.

Order Date :- 27.5.2016

G.S

 

 

 
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