Pancha vs Board Of Revenue U.P. At Allahabad
2016 Latest Caselaw 3169 ALL

Citation : 2016 Latest Caselaw 3169 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Pancha vs Board Of Revenue U.P. At Allahabad on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 12256 of 2007
 

 
Petitioner :- Pancha
 
Respondent :- Board Of Revenue U.P. At Allahabad
 
Counsel for Petitioner :- S.K. Mishra,D.N. Gupta,S.S.Gupta
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Devendra Dahma,S.K. Purwar
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri S.K. Purwar, learned counsel for respondent.

Order Date :- 27.5.2016

Pravin

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